Rajasthan High Court - Jodhpur
Dr. Vikrant Sharma vs Bhanwar Singh Sandu on 19 July, 2018
Author: P.K. Lohra
Bench: P.K. Lohra
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Writ Contempt No. 539/2017
Dr. Vikrant Sharma
----Petitioner
Versus
Bhanwar Singh Sandu
----Respondent
For Petitioner(s) : Mr. Suniel Purohit.
For Respondent(s) : Mr. B.L. Tirwari.
HON'BLE MR. JUSTICE P.K. LOHRA
Order 19/07/2018 Mr. Tiwari appearing for the respondent-contemnor prays for four weeks' time to make compliance of order passed by this Court.
Last opportunity is granted for making compliance of the order passed by this Court.
List on 20th of August, 2018. It is made clear that if on or before ensuing date of hearing the order is not complied with, Registrar, Jai Narain Vyas University shall remain present before this Court.
(P.K. LOHRA),J a.asopa/-136 Powered by TCPDF (www.tcpdf.org)