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Rajasthan High Court - Jodhpur

Dr. Vikrant Sharma vs Bhanwar Singh Sandu on 19 July, 2018

Author: P.K. Lohra

Bench: P.K. Lohra

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            JODHPUR

                                                     S.B. Writ Contempt No. 539/2017

                                    Dr. Vikrant Sharma
                                                                                          ----Petitioner
                                                                   Versus
                                    Bhanwar Singh Sandu
                                                                                        ----Respondent


                                   For Petitioner(s)        :   Mr. Suniel Purohit.
                                   For Respondent(s)        :   Mr. B.L. Tirwari.



                                                   HON'BLE MR. JUSTICE P.K. LOHRA

Order 19/07/2018 Mr. Tiwari appearing for the respondent-contemnor prays for four weeks' time to make compliance of order passed by this Court.

Last opportunity is granted for making compliance of the order passed by this Court.

List on 20th of August, 2018. It is made clear that if on or before ensuing date of hearing the order is not complied with, Registrar, Jai Narain Vyas University shall remain present before this Court.

(P.K. LOHRA),J a.asopa/-136 Powered by TCPDF (www.tcpdf.org)