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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Goa - Subsection

Section 4(2)(h1) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(h1)[ Director of Bureau of Economics, Statistics and Evaluation; [Inserted by the Amendment Act 9 of 1977.]