Section 1 in Arunachal Pradesh Forest and Special Tiger Protection Force Act, 2012
1. Short title, extent and commencement.
(1)This Act may be called the Arunachal Pradesh Forest and Special Tiger Protection Forces Act, 2012.(2)It shall extend to the whole of Arunachal Pradesh(3)It shall come into force on such date as the State Government by notification in the Official Gazette appoints.
