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[Cites 0, Cited by 0] [Section 681] [Entire Act]

State of Madhya Pradesh - Subsection

Section 681(2) in Criminal Courts - Rules and Orders

(2)Except under extraordinary circumstances which should be stated in brief at the end of the day's account in the register the cash balance in the hands of the nazir shall not exceed the amount which shall be fixed by the Commissioner of the division.