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Himachal Pradesh High Court

Veena Anand vs . State Of H.P. & Anr on 27 September, 2023

Author: Virender Singh

Bench: Virender Singh

Veena Anand Vs. State of H.P. & anr Cr. MMO No. 1012 of 2022 .

27.9.2023 Present: Mr. B.L. Soni, Advocate, for the petitioner.

Mr. Tejasvi Sharma, Addl. A.G., for respondent No. 1.

Mr. Rohit, Advocate, for respondent No. 2.

of Replies, on behalf of respondents No. 1 and 2, stand filed.

rt For consideration, list on 29.11.2023.

(Virender Singh) Judge September 27, 2023 (kalpana) ::: Downloaded on - 27/09/2023 20:38:31 :::CIS