Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of Punjab - Subsection Section 61(12) in The Punjab Factory Rules, 1952 (12)Nothing in this rule shall apply to -(a)any vessel which comes within the scope of the Indian Boilers Act,(b)metal bottles of cylinder used for the storage or transport of compressed gases or liquified or dissolved gases under pressure.
