Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Punjab - Subsection

Section 43(2)(c) in Punjab Municipal Act, 1911

(c)if his pay is over seventy rupees a month establish and maintain a provident or annuity fund and compel him to contribute thereto.]