Madras High Court
K.Ramasubbu vs Dr.R.Selvaraj on 3 November, 2025
Author: R.Vijayakumar
Bench: R.Vijayakumar
Cont P(MD)No.2975 of 2025
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 03.11.2025
CORAM:
THE HONOURABLE MR.JUSTICE R.VIJAYAKUMAR
Cont P(MD)No.2975 of 2025
K.Ramasubbu ... Petitioner/Petitioner
Vs.
1.Dr.R.Selvaraj, I.A.S.,
The Additional Chief Secretary to
Government of Tamil Nadu,
Highway and Minor Ports Department,
Secretariat,
Chennai-9.
2.Dr.R.Selvadurai,
Director General of Highways,
Guindy, Chennai-25. ... Contemnors/Respondents
Prayer: Contempt Petition filed under Section 11 of Contempt of Courts Act,
1971, to punish the contemnors/respondents for committing contempt for the
willful disobedience of the order in W.P(MD)No.24355 of 2023, dated
23.11.2023.
For Petitioner : Mr.S.Govindan
For Respondents : Mr.S.R.A.Ramachandran
Additional Government Pleader
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Cont P(MD)No.2975 of 2025
ORDER
The present Contempt Petition has been filed alleging violation of the orders of this Court dated 23.11.2023 made in W.P(MD) No.24355 of 2023.
2. The learned counsel appearing on either side would submit that the order of this Court in W.P.(MD).No.24355 of 2023, dated 23.11.2023 has been complied with.
3. Recording the same, this Contempt Petition stands closed.
03.11.2025 Index : Yes / No Internet: Yes / No NCC :Yes / No am 2/4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 05/11/2025 11:09:36 am ) Cont P(MD)No.2975 of 2025 To
1.Dr.R.Selvaraj, I.A.S., The Additional Chief Secretary to Government of Tamil Nadu, Highway and Minor Ports Department, Secretariat, Chennai-9.
2.Dr.R.Selvadurai, Director General of Highways, Guindy, Chennai-25.
3/4https://www.mhc.tn.gov.in/judis ( Uploaded on: 05/11/2025 11:09:36 am ) Cont P(MD)No.2975 of 2025 R.VIJAYAKUMAR,J., am Cont P(MD)No.2975 of 2025 03.11.2025 4/4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 05/11/2025 11:09:36 am )