Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Jammu-Kashmir - Subsection Section 23(4) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982 (4)The Chancellor shall exercise such other powers and perform such other duties as are conferred on him by this Act or the Statutes.
