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[Cites 0, Cited by 0] [Section 200(5)] [Section 200] [Entire Act]

Union of India - Subsection

Section 200(5)(e) in The Dedicated Freight Corridor Railway General Rules, 2018

(e)after the work is completed, the supervisor incharge shall issue a memo to the station master on duty to the effect that the work is over and other lines blocked and/or fouled are clear of obstructions and are safe for the passage of trains.