Calcutta High Court
M/S Raiganj Flour Mill Pvt. Ltd vs State Of West Bengal & Ors on 7 August, 2013
Author: I.P.Mukerji
Bench: I. P. Mukerji
ORDER SHEET
WP No.1198 of 2010
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
M/S RAIGANJ FLOUR MILL PVT. LTD.
Versus
STATE OF WEST BENGAL & ORS.
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI
Date : 7th August, 2013.
Appearance:
Mr. Bikash Ranjan Bhattacharya, Sr. Advocate
Mr. Prabal Mukherjee, Advocate
Mr. P.Banerjee, Advocate
The Court: None appears for the respondents even at the
second call. No accommodation is sought.
Since a serious issue is involved, this Court is of the view that one more chance should be given to the State of represent itself.
List this application once again on 14th August, 2013. I direct the Advocate on record for the petitioner to issue an appropriate notice to the State respondents.
All parties concerned to act on a signed photocopy of this order upon the usual undertakings.
(I.P.MUKERJI, J.) G/