Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 245D(3)] [Section 245D] [Entire Act] Union of India - Subsection Section 245D(3)(ii) in The Income Tax Act, 1961 (ii)an application referred to in sub-section (2D) which has been allowed to be further proceeded with under that sub-section,