Section 30 in The Anna University of Technology, Chennai Act, 2010
30. Constitution and functions of Faculties.
(1)The University having regard to the objectives and its functions, may constitute such Faculties as may be prescribed by statutes.(2)The constitution and function of the Faculties shall, in all other respects, be such as may be prescribed by statutes.(3)Each Faculty shall comprise of such departments of teaching as may be prescribed in the statutes.
