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State of Tripura - Section

Section 1 in Tripura Horticultural Nurseries (Regulation) Act, 2013

1. Short title, extent and commencement.

- i. This Act may be called the 'Tripura Horticultural Nurseries (Regulation) Act, 2013';ii. It extends to the whole of the State of Tripura;iii. It shall come into force on the date of its publication in the Official Gazette.