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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(j) in Bhagat Phool Singh Mahila Vishwavidyalaya Khanpur Kalan Act, 2006

(j)"University teachers" mean professors, readers, lecturers and such other persons as may be appointed for imparting instructions or conducting research in the University or in any college or institution maintained by the University and designated as teachers by the Ordinances.