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Bombay High Court

The Official Liquidator Of Astral Glass ... vs Satish Padmanabh Bhat And 3 Ors ... on 1 February, 2019

Author: S.J. Kathawalla

Bench: S.J. Kathawalla

kpd                                       1   / 1                         suo-COMIP-20-2017.doc

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                  COMPLAINT NO. 20 OF 2017
                                               IN
                           COMPANY PETITION NO. 511 OF 2007
Amritlal T. Shah and others                                   ...        Petitioners
         And
The Official Liquidator and the Liquidator
of M/s. Astral Glass Pvt. Ltd. (In Liqn.)                     ...        Complainant
         Versus
Satish Padmanabh Bhat and others                              ...        Accused

Suo motu speaking to the Minutes of the order dated 17th January, 2019.

                                       CORAM : S.J. KATHAWALLA, J.

DATED : 1st FEBRUARY, 2019 P.C.:

In line 2, the dates '21st April, 2019' be read as '21st February, 2019'.
( S.J.KATHAWALLA, J. ) ::: Uploaded on - 01/02/2019 ::: Downloaded on - 02/02/2019 02:32:39 :::