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Madhya Pradesh High Court

The State Of Madhya Pradesh vs Dabbu @ Rahul on 20 February, 2024

Author: Sunita Yadav

Bench: Sunita Yadav

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 254 of 2024 (THE STATE OF MADHYA PRADESH Vs DABBU @ RAHUL) Dated : 20-02-2024 Mr. Prabhakar Kushwah, Panel Lawyer for the applicant - State.

Learned counsel for the State seeks for and is granted to comply with the earlier order / direction of this Court for payment of process fee.

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(SUNITA YADAV) JUDGE AKS Signature Not Verified Signed by: ALOK KUMAR Signing time: 2/20/2024 09:15:24 PM