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[Cites 0, Cited by 0] [Section 186(2)] [Section 186] [Entire Act]

Union of India - Subsection

Section 186(2)(b) in The Central Government Account (Receipts and Payments) Rules, 1983

(b)The departmental officer will certify on the bill that the conditions subject to which repayment is to be made, have been fulfilled and that a Note has been kept in his initial records to prevent a second claim.