Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 703] [Entire Act] State of Jharkhand - Subsection Section 703(i) in Bihar Education Code, 1961 (i)To make appointments to all posts within or outside the grade service, the maximum pay of which is Rs. 140 or less, under his control.
