The Union Of India &Amp; Ors vs Satyendra Singh on 28 October, 2010

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Patna High Court - Orders

The Union Of India &Amp; Ors vs Satyendra Singh on 28 October, 2010

Author: T. Meena Kumari

Bench: T. Meena Kumari

                  IN THE HIGH COURT OF JUDICATURE AT PATNA
                                CWJC No.16739 of 2010
                            THE UNION OF INDIA & ORS .
                                         Versus
                                 SATYENDRA SINGH .
                                       -----------

3        28-10-2010

Learned counsel for the petitioners prays to withdraw this writ petition. Learned counsel for the respondent has no objection. The prayer is allowed.

This writ petition is dismissed as withdrawn.

(T. Meena Kumari, J.) Sk/bks (Shiva Kirti Singh, J.)