Section 65 in Rajasthan State Dental Council Rules, 2008
65. Appeal against the order of the Registrar.
- An appeal to the State Council against the order of the Registrar regarding registration of name or alteration of any entry in the register, shall be in the form of a memorandum and state the grounds on which registration is claimed and furnish the names, the Qualifications and the dates on which they were obtained, on receipt of such appeal the Council may before deciding refer the same to the Executive Committee for enquiry and report.
