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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(1)(viii) in Haryana Municipal (Control of Vehicles and Carts Drawn By Animals) Bye-laws, 1978

(viii)that he shall not carry or permit to be carried in the licensed vehicle any article which projects more than three feet from the rear of such vehicle;