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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(4)(c) in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Scheme, 2006

(c)Any officer not below the rank of a Deputy Tahsildar in the Revenue Department;