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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(n) in Andhra Pradesh Core Digital Data Authority (Effective Delivery of e-Services) Act, 2017

(n)"Owner of Core Digital Data (OCDD)" or "owner" means the entity, which is notified through a regulation, to have the full legal rights of ownership and control of the Core Digital Data and obliged by such notification to be responsible for the manner in which such a data is used;