Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 12] [Entire Act] State of Karnataka - Section Section 11 in Karnataka Stamp Act, 1957 11. [X X X] [Omitted by Act 1 of 2008 w.e.f. 1.4.2003]
