Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(4) in The U. P. Opium Smoking Act, 1934 (4)"Collector" means the chief/officer-in-charge of the revenue administration of a district, and includes a Deputy Commissioner and the Superintendent, Dehra Dun;
