Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 99] [Entire Act] State of Odisha - Subsection Section 99(5) in The Board's Excise Rules, 1965 (5)Any dryage in excess of the limit specified in Sub-rule (4) may be written off by the Commissioner, if he is satisfied that such dryage has occurred due to natural causes.
