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[Cites 0, Cited by 0] [Section 46C(2)] [Section 46C] [Entire Act]

Union of India - Subsection

Section 46C(2)(d) in The Reserve Bank of India Act, 1934

(d)the purchasing of bonds and debentures issued by the Exim Bank or the Reconstruction Bank, or the Small Industries Bank, as the case may be.