Himachal Pradesh High Court
Kewal Krishan vs . State Of H.P. & Anr on 26 December, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Kewal Krishan Vs. State of H.P. & anr .
CWP No. 5691 of 2022 26.12.2022 Present: Mr. Akashdeep Atal, Advocate vice Mr. Rajesh Kumar, Advocate, for the petitioner.
Mr. Vinod Thakur and Mr. Shiv Pal Manhans, Additional Advocate Generals with Mr. Bhupinder Thakur, Dy. A.G., for the respondents.
Since the judgment dated 28.11.2022 stands complied with, therefore no further orders are required to be passed in the matter and the same is closed.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge December 26, 2022 (kalpana) ::: Downloaded on - 29/12/2022 20:37:00 :::CIS