Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(2) in The Orissa Animal Contagious Diseases Rules, 1957

(2)In any of such cases, Veterinary Surgeon may, for the purpose of detecting or diagnosing disease, take or cause to be taken from any animal such specimen as may be considered necessary.