Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 851 in Rules of the High Court of Judicature for Rajasthan, 1952

851. Register of disposals.

- A separate Register of Disposals in the prescribed form shall be kept for each of the classes of cases mentioned in rule 850.