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Supreme Court - Daily Orders

In Re : T.N. Godavarman Thirumulpad vs Union Of India on 8 September, 2025

     ITEM NOS. (45 + 46 + 56)          COURT NO.1           SECTION PIL-W, XVII

                         S U P R E M E C O U R T O F       I N D I A
                                 RECORD OF PROCEEDINGS

                         WRIT PETITION (CIVIL)     NO.   202/1995

     IN RE : T.N. GODAVARMAN THIRUMULPAD                        PETITIONER(S)

                                          VERSUS

     UNION OF INDIA & ORS.                                      RESPONDENT(S)

     (BY COURT’S MOTION)


     [ 1 ] I.A. NOS. 198330 & 198331 OF 2025 [Applications for
     Intervention & O.T. on behalf of ‘Aanchal Raturi’ filed by Mr.
     Vaibhav Niti, Advocate] AND I.A. NOS. 209648 & 209650 OF 2025
     [Applications for Directions & O.T. on behalf of ‘Aanchal Raturi’
     filed by Mr. Vaibhav Niti, Advocate] IN RE : AANCHAL RATURI.

     [ 2 ]     I.A. NOS. 122148 & 122149 OF 2025 [Applications                  for
     Impleadment and Directions] IN RE : MOHAN LAL & ORS.

     [ 3 ]     I. A. NO. 132125 OF 2025 [Application for Impleadment
     filed by Mr. Vishnu Kant, Advocate] WITH I. A. NO. 132266 OF 2025
     [Application for Directions filed by Mr. Vishnu Kant, Advocate] IN
     WRIT PETITION (C) NO. 171 OF 1996 IN RE : MOHINDER SINGH & ORS.

     [ 4 ]     I.A. NO. 20650 OF 2023 (CEC REPORT NO. 3/2023 - REPORT OF
     CEC IN APPLN. NO. 1558/2021 FILED BEFORE IT BY GAURAV KUMAR BANSAL)
     WITH I.A. NO. 75033 OF 2023 (Application For Exemption From Filing
     O.T.) AND I.A. NO. 199355 OF 2024 (CEC REPORT NO. 16/2024 – INTERIM
     REPORT OF THE CEC ON APPLN. NO. 1578/2024 FILED BY SHRI ABHIJAY
     NEGI IN I.A. NO. 20650/2023) IN RE : GAURAV KUMAR BANSAL

     [ 5 ]     I.A. NO. 156703 OF 2024 [Application for Impleadment
     filed by Mr. Shrey Kapoor, Advocate] AND I.A. NO. 156707 & 156710
     OF 2024 [Application for Directions and Exemption from filing O.T.
     filed by Mr. Shrey Kapoor, Advocate] WITH I.A. NOS. 182429 & 182432
     OF 2024 [Application for permission to file Additional documents
     and Exemption from filing O.T. filed by Mr. Shrey Kapoor, Advocate]
     AND I.A. NOS. 279970 & 279972 OF 2024 [Application for placing on
     record Addition Facts and documents and Exemption from filing
     English translation filed by Mr. Shrey Kapoor, Advocate] AND I.A.
     NO. 8102 OF 2025.

     [5(a)]     I.A. NO. 212089 OF 2024 [Application for Impleadment in
Signature Not Verified


     I.A. Nos. 58031 & 58032 of 2024 filed by Ms. Aruna Gupta, Advocate]
Digitally signed by
POOJA SHARMA
Date: 2025.09.10
     AND I.A. NOS. 212084 & 212086 OF 2024 [Application for Directions &
19:10:04 IST
Reason:

     Exemption from filing O.T. in I.A. Nos. 58031 & 58032 of 2024 filed
     by Ms. Aruna Gupta, Advocate] IN RE : ANIL JATAV.

                                           1
[5(b)]     I.A. NOS. 185524 OF 2025 (Application for Directions
filed by Ms. Parul Shukla, Advocate) IN RE: SNEHA SOLANKI.

[5(c)]    CIVIL APPEAL DIARY NO. 12516 OF 2019.

[5(d)]    SUO-MOTO WRIT PETITION (CIVIL) NO. 1 OF 2023 (Under
Article 32 of the Constitution of India) WITH INTERLOCUTORY
APPLICATION NO. 285430/2024 (Appln. for Exemption from filing O.T.
on b/o State of Rajasthan) AND INTERLOCUTORY APPLICATION D. NOS.
227339 & 282482/2024 (Applns. for Impleadment and Directions on b/o
Mandir Hanumanji Maharaj Pandupole Trust) AND INTERLOCUTORY
APPLICATION NOS. 128329 & 128330/2025 (Applns. for Directions and
Exemption from filing O. T. on b/o Mandir Hanumanji Maharaj
Pandupole Trust) AND INTERLOCUTORY APPLICATION D. NOS. 169812 &
169815/2025 (Applns. for intervention/impleadment, directions and
exemption from filing O. T. on b/o Narendra Singh Rathod & Ors.)
AND INTERLOCUTORY APPLICATION D. NOS. 169819 & 169820/2025 (Applns.
for Intervention and Directions on b/o Sneha Solanki) AND
INTERLOCUTORY APPLICATION NO. 185532 & 195430/2025 (Appln. for
Directions on b/o Sneha Solanki) AND INTERLOCUTORY APPLICATION NOS.
185511, 185512 & 185514/2025 (Applns. for Intervention, Directions
and Exemption from filing O. T. on b/o People for Aravallis & Ors.)
AND INTERLOCUTORY APPLICATION D. NOS. 185660/2025 (Applns. for
Intervention and Directions on b/o Anasuya Kale Chhabrani) AND
INTERLOCUTORY APPLICATION NO. 199338/2025 (Applns. for Exemption
from filing O.T. with Affidavit).

[6] I.A. NOS. 104049 & 104048 of 2025 WITH I.A. NO. 140936 OF 2025
(In Re: M/s. ARPIT Marbles Pvt. Ltd.)IN W.P.(C) NO. 202 OF 1995
Name of Advocates/A.C. Mr. K. Parameshwar (A.C.), Ms. Aruna Gupta,
Mr. Nishant Awana.

[6(a)] I.A. NOS. 127050, 127055 & 132503 OF 2025 (In Re: Karni
Marbles through Rajender Singh Naruka) IN W.P.(C) NO. 202 OF 1995
Name of Advocates/A.C. Mr. K. Parameshwar (A.C.), Ms. Aruna Gupta,
Mr. Nishant Awana, Mr.Gurmeet Singh Makker WITH Civil Appeal No.
6790 of 2025.

[6(b)]    I.A. NOS. 105337, 105336 & 110791 OF 2025 (In Re: Andhi
Mineral & Marbles Pvt. Ltd.) IN W.P.(C) NO. 202 OF 1995 Name of
Advocates/A.C. Mr. K. Parameshwar (A.C.), Ms. Aruna Gupta, Mr.
Nishant Awana.

[7]    I. A. NOS. 110282, 110283, 111437 AND 111438 OF 2025
[Applications for Direction, O.T. and Impleadment and O.T.] IN RE :
INDIAN SOAPSTONE PRODUCERS ASSOCIATION AND

[7(a)] I. A. NOS. 89008 AND 89010 OF 2025 [APPLICATIONS FOR
DIRECTIONS AND EXEMPTION FROM FILING O.T.] WITH I.A. NO. 139000 OF
2025 (Exemption in filing OT).

[7(b)]   I.A. NO. 221400 OF 2025 (In Re: State of Rajasthan) IN

                                 2
W.P. (C) NO. 202 OF 1995 Name of Advocates/A.C. Mr. K. Parameshwar
(A.C.), Ms. Nidhi Jaswal (for State of Rajasthan).

[8]   CONTEMPT PETITION (C) DIARY NO. 34292 OF 2024 WITH I.A. NO.
168256 OF 2024 (Application for Exemption from filing Typed copy)
IN RE : BHAVREEN KANDHARI AND

[ 9 ] I.A. NO. 206419 OF 2025 [CEC REPORT NO. 40 OF 2025] IN RE :
THE ENVIRONMENTAL AND ECOLOGICAL HAZARDS POSED BY CONOCARPUS
SPECIES IN INDIA IN WRIT PETITION (CIVIL) NO. 202/1995.


THE FOLLOWING ADVOCATES MAY BE TREATED TO HAVE BEEN SHOWN AGAINST
THESE I.As. MR. HARISH N. SALVE, SR. ADV. [A.C.], MR. A.D.N. RAO,
SR. ADVOCATE [A.C.], MS. APARAJITA SINGH, SR. ADVOCATE [A.C.], MR.
SIDDHARTHA CHOWDHURY, ADVOCATE [A.C.] MR. K. PARAMESHWAR, SR.
ADVOCATE [A.C.] MR. G.S. MAKKER, ADVOCATE MR. S.N. TERDAL, ADVOCATE
DR. N. VISAKAMURTHY, ADVOCATE FOR S.NO. [ 1 ] MR. K. PARAMESHWAR
(A.C.), MR. SYED MEHDI IMAM, MR. PASHUPATI NATH RAZDAN FOR S. NO. [
2 ] (W.P.(C) NO. 171 OF 1996) MR. K. PARAMESHWAR (A.C.), MR. VISHNU
KANT FOR S. NO. [ 3 ] MR. K. PARAMESHWAR (A.C.), DR. ABHISHEK ATREY
(FOR STATE OF UTTARAKHAND), MR. G.S. MAKKER, MR. M.K. MARORIA (FOR
C.B.I.) FOR S.NO. [ 4 (a to d) ] MR. K. PARAMESHWAR (A.C.), MR.
G.S. MAKKER, MS. RANI MISHRA, MS. PARUL SHUKLA, MR. MILIND KUMAR,
MR. SHREY KAPOOR, MS. ARUNA GUPTA, MS. NIDHI JASWAL, MR. SHYAM D.
NANDAN, ADV. IN C.A.(D)NO. 12516/2016 FOR S.NO. [ 5 ] MR. K.
PARAMESHWAR (A.C.), MS. SAKSHI KAKKAR FOR S.NO. [ 6 ] MR. K.
PARAMESHWAR (A.C.), MS. ARUNA GUPTA, MS. NIDHI JASWAL (FOR STATE OF
RAJASTHAN) FOR S.NO. [ 7 ] MR. K. PARAMESHWAR (A.C.), MR. PRASHANT
PADMANABHAN FOR S.NO. [ 8 ] MR. K. PARAMESHWAR (A.C.), MR. VAIBHAV
NITI FOR S.NO. [ 9 ] MR. K. PARAMESHWAR (A.C.)

WITH

DIARY NO. 12516/2019 (XVII)
[IA No. 68530/2019 - CONDONATION OF DELAY IN FILING
IA No. 68535/2019 - EX-PARTE STAY
IA No. 68538/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT

IA No. 220462/2024 - INTERVENTION/IMPLEADMENT IA No. 68527/2019 - PERMISSION TO FILE APPEAL) SMW(C) No. 1/2023 (PIL-W) (IA No. 185660/2025 - APPROPRIATE ORDERS/DIRECTIONS IA No. 185532/2025 - APPROPRIATE ORDERS/DIRECTIONS IA No. 282482/2024 - APPROPRIATE ORDERS/DIRECTIONS IA No. 185512/2025 - APPROPRIATE ORDERS/DIRECTIONS IA No. 169820/2025 - APPROPRIATE ORDERS/DIRECTIONS IA No. 169812/2025 - CLARIFICATION/DIRECTION IA No. 128329/2025 - CLARIFICATION/DIRECTION IA No. 169815/2025 - EXEMPTION FROM FILING O.T. IA No. 199338/2025 - EXEMPTION FROM FILING O.T. IA No. 195430/2025 - EXEMPTION FROM FILING O.T. 3 IA No. 128330/2025 - EXEMPTION FROM FILING O.T. IA No. 285430/2024 - EXEMPTION FROM FILING O.T. IA No. 185514/2025 - EXEMPTION FROM FILING O.T. IA No. 227339/2024 - INTERVENTION/IMPLEADMENT IA No. 169819/2025 – INTERVENTION/IMPLEADMENT) DIARY NO(S). 34292/2024 (PIL-W) (IA No. 168256/2024 - APPLICATION FOR EXEMPTION FROM FILING TYPED DOCUMENTS) ITEM NO. 46 WRIT PETITION (CIVIL) NO. 171/1996 (IA No. 132266/2025 - APPROPRIATE ORDERS/DIRECTIONS, IA No. 132125/2025 - INTERVENTION/IMPLEADMENT) ITEM NO. 56 CIVIL APPEAL NO. 6790/2025 (IA No. 124013/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 124014/2025 - EXEMPTION FROM FILING O.T., IA No. 124012/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/ FACTS/ANNEXURES) Date : 08-09-2025 These petitions were called on for hearing today.

CORAM :

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE K. VINOD CHANDRAN HON'BLE MR. JUSTICE ATUL S. CHANDURKAR AMICUS CURIAE Mr. K. Parameshwar, Sr. Advocate Mr. M.V. Mukunda, Adv. Ms. Kanti, Adv.
Mr. Srinivas Patil, Adv. Ms. Chitransha Singh Shikarwar, Adv.
For Petitioner(s): Mr. Vijay Kasana, AOR Mr. Shyam D. Nandan, AOR Ms. Nandana Menon, Adv.
Mr. Chanchal Kumar Ganguli, AOR M/S. Plr Chambers And Co., AOR Mr. Syed Mehdi Imam, AOR Mr. T. Harish Kumar, AOR 4 M/S. Mitter & Mitter Co., AOR M/S. Lawyer S Knit & Co, AOR Ms. Neha Rai, AOR Mr. Shivam Shivhare, Adv. Ms. Rukhshaar Saifi, Adv. Mr. Sugam Mishra, Adv.
Ms. Purnima Bhat, AOR For Respondent(s): Mr. Tushar Mehta, SG Ms. Aishwarya Bhati, A.S.G. Ms. Ruchi Kohli, Sr. Adv. Mr. Gurmeet Singh Makker, AOR Ms. Suhasini Sen, Adv. Mr. Raghav Sharma, Adv. Mr. Gaurang Bhushan, Adv. Mr. Baij Nath Patel, Adv. Ms. Shagun Thakur, Adv. Ms. Manisha Chava, Adv. Ms. Ritika Singhal, Adv.
Mr. Gaichangpou Gangmei, AOR Mr. Raj Kishor Choudhary, AOR Mr. Shakeel Ahmed, Adv. Mr. Vikram Patralekh, Adv. Ms. Pratibha Singh, Adv. Ms. Shalini Tripathi, Adv. Mr. Nakul Chaudhary, Adv. Mr. Himanshu Gupta IS, Adv.
Mr. Shuvodeep Roy, AOR Mr. Saurabh Tripathi, Adv. Mr. Deepayan Dutta, Adv.
Mr. Sarad Kumar Singhania, AOR Mr. Dhruv Mehta, Sr. Adv. Mr. Mahesh Agarwal, Adv. Mr. Ankur Saigal, Adv. Mr. Shashwat Singh, Adv. Ms. Anushree Kapooria, Adv. Mr. Siddhant Sahay, Adv. Mr. E. C. Agrawala, AOR Mr. Kuldip Singh, AOR Ms. Bina Madhavan, AOR Mr. Rakesh K. Sharma, AOR Mr. P. N. Gupta, AOR 5 Mr. Gopal Prasad, AOR Ms. Jyoti Mendiratta, AOR Mr. S.. Udaya Kumar Sagar, AOR Mr. Ranjan Mukherjee, AOR Ms. Pratibha Jain, AOR Mr. Rajat Joseph, AOR M/S. Arputham Aruna And Co, AOR Mrs. Nandini Gore, AOR Mr. Raj Kumar Mehta, AOR Ms. Madhu Moolchandani, AOR Ms. Sharmila Upadhyay, AOR Mr. Tejaswi Kumar Pradhan, AOR Mrs. Kanchan Kaur Dhodi, AOR Mr. Surya Kant, AOR Mr. E. C. Vidya Sagar, AOR M/S. M. V. Kini & Associates, AOR Mrs. B. Sunita Rao, AOR Mr. Rajeev Singh, AOR Mr. Prashant Kumar, AOR Mr. Dharmendra Kumar Sinha, AOR Mr. P. Parmeswaran, AOR Ms. Sujata Kurdukar, AOR Mrs. Manik Karanjawala, AOR Mr. Kamal Mohan Gupta, AOR Mr. Sudarsh Menon, AOR Mr. Ramesh Babu M. R., AOR Mr. Vikrant Singh Bais, AOR Mr. Shiva Pujan Singh, AOR Ms. Aishwarya Bhati, A.S.G. Mrs. Ruchi Kohli, Sr. Adv. Mr. Mukesh Kumar Maroria, AOR Mr. Raghav Sharma, Adv. Mr. Jagdish Chandra Solanki, Adv. Mr. Suhasini Sen, Adv. Mr. Gaurang Bhushan, Adv.
Ms. Charu Mathur, AOR Mr. A. Venayagam Balan, AOR Mr. Ejaz Maqbool, AOR Mr. Rajesh, AOR M/S. Corporate Law Group, AOR Mr. Lakshmi Raman Singh, AOR Ms. K. V. Bharathi Upadhyaya, AOR Mr. Sufyan Hasan, Adv. Ms. Hema Malik, Adv.
Ms. Poornima D, Adv.
6
Ms. Pritama, Adv.
Mr. Rajiv Mehta, AOR Mr. C. L. Sahu, AOR Mr. Rajendra Sahu, Adv. Ms. Hema Sahu, Adv.
Mr. Deepak Jonia, Adv. Mr. Narendra Kumar Verma, Adv. Mr. Rishabh Sahu, Adv.
Ms. Sumita Hazarika, AOR Ms. Abha R. Sharma, AOR Mr. Abhishek Chaudhary, AOR Mr. B V Deepak, AOR Mr. T. N. Singh, AOR Mr. T. V. George, AOR Mr. Krishnanand Pandeya, AOR Mr. Neeraj Shekhar, AOR Mr. Rajesh Maurya, Adv. Mrs. Kshama Sharma, Adv.
Ms. Asha Gopalan Nair, AOR Mr. Rajesh Singh, AOR Mr. Amit Kumar Chawla, Adv. Mr. Hitesh Kumar Sharma, Adv. Mr. Akhileshwar Jha, Adv. Mr. Mahi Pal Singh, Adv. Ms. Manisha Chawla, Adv. Ms. Swati Vishan, Adv. Ms. Shreya Jha, Adv.
Ms. Arushi, Adv.
Ms. Niharika Dwivedi, Adv. Mr. Shubham Rajhans, Adv. Mr. Ishank Ranjan, Adv. Mr. Varun Varma, Adv. Mr. Prakhar Shukla, Adv. Mr. Chaman Sharma, Adv. Mr. Abhishek Sharma, Adv. Mr. Javed Raza, Adv.
Mr. Saurabh Kumar Solanki, Adv. Mr. Supriya, Adv.
Mr. Avnish Sharma, Adv.
Mrs. Rekha Pandey, AOR Mr. Gopal Singh, AOR Mr. Punit Dutt Tyagi, AOR Mr. Rathin Das, AOR Mr. Ratan Kumar Choudhuri, AOR Mr. Sudhir Kulshreshtha, AOR 7 Mr. Himanshu Shekhar, AOR Ms. Hemantika Wahi, AOR Mr. Mohd. Irshad Hanif, AOR Mr. Sudhir Kumar Gupta, AOR Mr. A. N. Arora, AOR Mr. Irshad Ahmad, AOR Mr. G. Prakash, AOR Mr. E. M. S. Anam, AOR Ms. Sushma Suri, AOR Mr. P. V. Yogeswaran, AOR Mr. Jitendra Mohan Sharma, AOR Ms. Malini Poduval, AOR Ms. C. K. Sucharita, AOR Ms. Binu Tamta, AOR Mrs. Bina Gupta, AOR Mr. K. L. Janjani, AOR Mr. Naresh K. Sharma, AOR Ms. A. Sumathi, AOR Mr. Jai Prakash Pandey, AOR Mrs. Anjani Aiyagari, AOR Mr. Shibashish Misra, AOR Mrs. Rani Chhabra, AOR Ms. Divya Roy, AOR Mr. Tarun Johri, AOR Mr. Radha Shyam Jena, AOR Mr. Ajit Pudussery, AOR Mr. K. V. Vijayakumar, AOR M/S. Parekh & Co., AOR M/S. K J John And Co, AOR Mr. V. Balachandran, AOR Mr. S. C. Birla, AOR Mr. Ram Swarup Sharma, AOR Mr. Ashok Mathur, AOR Mrs. M. Qamaruddin, AOR Mr. H. S. Parihar, AOR Ms. Baby Krishnan, AOR Mr. P. R. Ramasesh, AOR Mr. T. Mahipal, AOR Mr. Umesh Bhagwat, AOR Mr. M. Yogesh Kanna, AOR Mr. K M Nataraj, A.S.G. Ms. Aishwarya Bhati, A.S.G. Mr. Shiv Mangal Sharma, A.A.G. Mr. Saurabh Rajpal, Adv. Mr. Amogh Bansal, Adv. Ms. Nidhi Jaswal, AOR Mr. Vikash Singh, AOR Ms. Seita Vaidyalingam, AOR Mr. Anando Mukherjee, AOR Mr. Shwetank Singh, Adv.
8
Ms. Anzu. K. Varkey, AOR Ms. Astha Sharma, AOR Mr. T. R. B. Sivakumar, AOR Mr. Sujit Kumar Mishra , AOR Mr. Aldanish Rein, AOR Mr. Kunal Vajani, Adv. Mr. Kunal Mimani, AOR Ms. Shraddha Chirania, Adv.
Mr. Shantanu Kumar, AOR Mr. Manan Verma, AOR Nishanth Patil, AOR M/S. Venkat Palwai Law Associates, AOR Mr. Ajay Marwah, AOR Mr. Ravindra S. Garia, AOR Mr. Shashank Singh, Adv. Mr. Ambuj Ojha, Adv.
Mr. Karan Sharma, AOR Ms. Sugandha Anand , AOR Mr. Avijit Mani Tripathi, AOR Mr. T.k. Nayak, Adv.
Mr. Vikas Bansal, Adv. Ms. Marbiang Khongwir, Adv.
Mr. Deeptakirti Verma, AOR Ms. Usha Nandini V., AOR Mr. Avneesh Arputham, AOR Ms. Vanshaja Shukla, AOR Mr. Chirag M. Shroff, AOR Ms. Mayuri Raghuvanshi, AOR Mr. Vivek Jain, AOR Mr. Sudeep Kumar, AOR Ms. Manisha, Adv.
Ms. Rupali, Adv.
Ms. Rani Mishra, AOR Mr. Pukhrambam Ramesh Kumar, AOR Mr. Karun Sharma, Adv. Ms. Anupama Ngangom, Adv.
9
Ms. Rajkumari Divyasana, Adv.
Mr. Venkata Raghuvamsy D. , AOR Ms. Swathi H. Prasad, AOR Mr. Adeel Ahmed, AOR Mr. Abul Kibriya, Adv. Mr. Aamir Hussain, Adv. Mr. Saalik Islam, Adv. Ms. Shreemoyee Bhattacharjee, Adv.
Mr. Ajay Agarwal, A.A.G. Mr. Rajeev Kumar Dubey, Adv. Mr. Ashiwan Mishra, Adv. Mr. Kamlendra Mishra, AOR Mr. Somesh Chandra Jha, AOR Ms. Ruchira Goel, AOR Mr. Siddharth Dharmadhikari, Adv. Mr. Aaditya Aniruddha Pande, AOR Mr. Shrirang B. Varma, Adv. Mr. Bharat Bagla, Adv. Mr. Sourav Singh, Adv. Mr. Aditya Krishna, Adv. Mr. Adarsh Dubey, Adv. Ms. Chitransha Singh Sikarwar, Adv. Mr. Vijay S. Khamkar, Adv.
Mr. Parth Awasthi, Adv. Mr. Pashupathi Nath Razdan, AOR Ms. Richa Tiwari, Adv.
Mr. Tarun Gupta, AOR Mr. Sameer Abhyankar, AOR Ms. Ripul Swati Kumari, Adv. Ms. Yachna Sharma, Adv.
Ms. Ranjeeta Rohatgi, AOR Mr. Shubham Upadhyay, AOR Mr. Vivek Gupta, AOR Mr. P. S. Sudheer, AOR Mr. Sunny Choudhary, AOR Mr. Siddhartha Jha, AOR M/S. V. Maheshwari & Co., AOR Dr. Amardeep Gaur, Adv. Mr. Naved Anwar, Adv.
10
Mr. Mayank Aggarwal, AOR Mr. Sanjeev Kumar, AOR Mr. Shovan Mishra, AOR Mr. Ashutosh Kumar Sharma, AOR Ms. Suman Kukrety, AOR Mrs. Aishwarya Bhati, A.S.G. Ms. Ruchi Kohli, Adv. Ms. Suhashini Sen, Adv. Mr. Shyam Gopal, Adv. Mr. Raghav Sharma, Adv. Mr. Raman Yadav, Adv. Dr. N. Visakamurthy, AOR Mr. Naveen Kumar, AOR Mr. P. K. Manohar, AOR Mr. Vinod Sharma, AOR Ms. Surbhi Mehta, AOR Mr. Rajeev Singh, AOR Mr. PB Suresh, Sr. Adv. Ms. Parul Shukla, AOR Mr. Saday Mondol, Adv. Ms. Shubhangi Pandey, Adv. Ms. Ramya, Adv.
Mr. Abhishek Pandey, Adv. Mr. Prashant Kumar Umrao, AOR Mr. Arun K. Sinha, AOR Mr. P N Misra, Sr. Adv. Ms. Sakshi Kakkar, AOR Mr. Alok Pandey, Adv. Mrs. Kiran Pandey, Adv. Mr. Hitanshu Kaushal, Adv. Mr. Shakti Singh, Adv. Mr. Kartik Arora, Adv.
Mr. Aman Panwar, A.A.G. Mr. Sanchit Garga, AOR Mr. Kunal Rana, Adv.
Mr. B. K. Pal, AOR Mr. James P. Thomas, AOR Mr. S. Gowthaman, AOR Mr. A. Karthik, AOR Mr. Rajiv Kumar Choudhry , AOR Mr. Anurag Tandon, AOR 11 Mr. Aastik Dhingra, Adv.
Ms. Dr. Monika Gusain, Sr. Adv. Mr. B.k. Satija, A.A.G. Mr. Akshay Amritanshu, AOR Mr. Hariom Yaduvanshi, Adv. Mr. Arjun Yaduvanshi, Adv. Ms. S. Harini, Adv.
Mr. Vansmani Tripathi, Adv. Ms. Drishti Rawal, Adv. Ms. Drishti Saraf, Adv. Ms. Tanya Gupta, Adv. Mr. Sarthak Srivastava, Adv. Mr. Mayur Goyal, Adv.
Mr. Omanakuttan K. K., AOR Mr. Ajit Sharma, AOR Mr. Avijit Roy, AOR Ms. Aparna Bhat, Sr. Adv. Ms. Srishti Agnihotri, AOR Ms. Karishma Maria, Adv. Mr. D.p.singh, Adv.
Ms. Tara Elizabeth Kurien, Adv. Ms. Anchal Kanthed, Adv.
Ms. Shalini Kaul, AOR Mr. Sunil Kumar Sharma, AOR Ms. Swati Ghildiyal, AOR Ms. Neha Singh, Adv.
Mr. Siddharth Sharma, AOR Mrs. Aishwrya Bhati, A.S.G. Ms. Ruchi Kohli, Adv. Ms. Suhasini Sen, Adv. Mr. Gaurang Bhushan, Adv. Mr. Baijnath Patel, Adv. Mrs. Archana Pathak Dave, A.S.G. Mr. Raj Bahadur Yadav, AOR Mr. Uday Prakash Yadav, Adv.
Mr. Samir Ali Khan, AOR Mr. Pranjal Sharma, Adv. Mr. Kashif Khan, Adv. Ms. Eksha Sharma, Adv.
Mr. Sachin Patil, AOR Mr. Nishant Awana, AOR 12 Mr. Gopal Shankaranarayanan, Sr. Adv. Ms. Anindita Mitra, AOR Mr. Vishal Sinha, Adv.
Mr. Shubhranshu Padhi, AOR Mr. Nishe Rajen Shonker, AOR Mrs. Anu K Joy, Adv.
Mr. Alim Anvar, Adv.
Mr. Santhosh K, Adv.
Mrs. Devika A.l., Adv.
Mr. Nishit Agrawal, AOR Mr. Krishna Ballabh Thakur, AOR Mrs. Meenakshi Arora, Sr. Adv. Mr. Gaurav Sharma, Sr. Adv. Ms. Aruna Gupta, AOR Mr. Ramesh Allanki, Adv. Mr. Syed Ahmad Naqvi, Adv.
Ms. K. Enatoli Sema, AOR Mr. Amit Kumar Singh, Adv. Ms. Chubalemla Chang, Adv. Mr. Prang Newmai, Adv. Ms. Yanmi Phazang, Adv.
Mr. Shishir Deshpande, AOR Mr. Yusuf, AOR Dr. Ram Sankar, Adv.
Mrs. Harini Ramsankar, Adv. Mrs. Usha Prabakaran, Adv. Mr. Maheswaran Prabakaran, Adv.
Mr. Agam Sharma , AOR Mr. Chander Uday Singh, Sr. Adv. Ms. Ila Shikhar Sheel, AOR Ms. Bidya Mohanty, Adv.
Mrs. Pragya Baghel, AOR Ms. Deepanwita Priyanka, AOR Mr. Satyalipsu Ray, Adv. Mr. Deepak Singh, Adv. Ms. Priyal Sheth, Adv.
Mr. Raghvendra Kumar, AOR 13 Mr. Sravan Kumar Karanam, AOR Mr. Kumar Nikhil, Adv. Ms. M. Harshini, Adv.
Applicant-in-person, AOR Mr. Anant Mann, AOR Mr. Lakshmeesh S. Kamath, AOR Mr. Vikas Kumar, AOR Mr. Ashok Gaur, Sr. Adv. Ms. Megha Karnwal, AOR Ms. Sakshi Singh, Adv. Mr. Aaditya Thorat, Adv. Mr. Avishal Singh, Adv.
Mr. Gopal Balwant Sathe, AOR Mr. Kushagra Sharma, Adv. Mr. Anuj Agarwal, Adv. Mr. Akarsh Khare, Adv. Mr. Sarvam Ritam Khare, AOR Mr. K. M. Nataraj Ld. Asg, A.S.G. Mr. Harish Pandey, Adv. Ms. Indira Bhakar, Adv. Mr. Anuj Srinivas Udupa, Adv. Mr. Krishna Kant Dubey, Adv. Mr. Piyush Beriwal, Adv. Mr. Neeraj Kumar Sharma, Adv. Ms. Mrinal Elker Mazumdar, Adv. Mr. Shashwat Parihar, Adv. Mr. Mukesh K Verma, Adv. Mr. Vinayak Sharma, Adv. Mr. Shreekant Neelappa Terdal, AOR Ms. Sunieta Ojha, AOR Mr. Dinesh Chandra Pandey, AOR Mr. Saurabh Rajpal, AOR Mr. Himinder Lal, AOR Ms. Shruti Jose, AOR Mr. Durgesh Ramchandra Gupta, AOR Mr. Kaushik Choudhury, AOR Mr. Aravindh S., AOR Mr. Aman Gautam, Adv. Ms. Anika Bansal, Adv.
Mrs. Kirti Renu Mishra, AOR Mr. Atul Sharma, AOR 14 Mr. Anirudh Sanganeria, AOR Mr. Chinmay Deshpande, Adv.
Mr. Shrey Kapoor, AOR Ms. Anne Mathew, AOR Mr. Yash S. Vijay, AOR Mr. Sarvan Kumar, Adv. Mr. Adarsh Kumar Tiwari, AOR Ms. Vartika Maurya, Adv.
M/S. Trust Legal, AOR Mr. Abhishek Atrey, AOR Dr. Abhishek Atrey, Adv. Ms. Ishita Bist, Adv. Ms. Ambika Atrey, Adv. Mr. Navneet Gupta, Adv.
Ms. Mrinal Gopal Elker, AOR Mr. Mukesh Kumar Verma, Adv. Ms. Chhavi Khandelwal, Adv.
Mr. Dhaval Mehrotra, AOR Mr. Ravindra Kumar, Sr. Adv. Mr. Binay Kumar Das, AOR Ms. Priyanka Das, Adv. Ms. Neha Das, Adv.
Mr. Shivam Saksena, Adv. Mr. Vikas Bharti, Adv.
Ms. Lakshmi N. Kaimal, AOR Mr. Subhasish Mohanty, AOR Mr Rahul Jain, AOR Mr. Sabarish Subramanian, AOR M/S. Karanjawala & Co., AOR M/S. Khaitan & Co., AOR Mr. Naveen Kumar, AOR Mr. V. N. Raghupathy, AOR M/S. D.s.k. Legal, AOR Ms. Shibani Ghosh, AOR Mr. Chandra Bhushan Prasad, AOR Mr. K M Nataraj, A.S.G. Ms. Aishwarya Bhati, A.S.G. Mr. Shiv Mangal Sharma, A.A.G. Mr. Saurabh Rajpal, Adv.
15
Mr. Amogh Bansal, Adv. Ms. Nidhi Jaswal, AOR Ms. Pallavi Langar, AOR Mr. Rajeev Kumar Dubey, AOR Mr. Rajeev Maheshwaranand Roy, AOR Mr. Atmaram Nadkarni, Sr. Adv. Mr. Ninad Laud, Adv.
Mr. Vaibhav Niti, AOR Mr. Madhur Mahajan, Adv. Mr. Divyanshu Agrawal, Adv.
M/S. Cyril Amarchand Mangaldas Aor, AOR Mr. Sandeep Kumar Jha, AOR Mr. Milind Kumar, AOR Mr. Mohit Paul, AOR Ms. Rashmi Nandakumar, AOR Ms. Manika Tripathy, AOR Ms. Ankita Sharma, AOR Mr. Arjun D Singh, Adv. Ms. Ishika Neogi, Adv.
Ms. Supreeta Sharanagouda, AOR Mr. Sharanagouda Patil, Adv. Mrs. Supreeta Sharanagouda, Adv. Mr. Jyotish Pandey, Adv. Mr. Yash S Tiwari, Adv.
Ms. Ranu Purohit , AOR Ms. Dharitry Phookan, AOR Ms. Adarsh Nain, AOR Mr. Guntur Pramod Kumar, AOR Ms. Prerna Singh, Adv.
Mr. Amrish Kumar, AOR Ms. Purnima Krishna, AOR Mr. M.F.Philip, Adv. Mr. Karamveer Singh Yadav, Adv. Mr. Togin M. Babichen, Adv.
Ms. Aishwarya Bhati, A.S.G. Mrs. Ruchi Kohli, Sr. Adv. Mr. Mukesh Kumar Maroria, AOR Mr. Raghav Sharma, Adv. Mr. Jagdish Chandra Solanki, Adv. Mr. Suhasini Sen, Adv. Mr. Gaurang Bhushan, Adv.
16
Dr. Surender Singh Hooda, AOR Mr. Sunil Kumar Verma, AOR Mr. Prakash Kumar Singh, AOR Ms. Tanya Srivastava, AOR Mr. Aniteja Sharma, AOR Mr. Guntur Pramod Kumar, AOR Ms. Prerna Singh, Adv. Mr. Dhananjay Dutta Shrimali, Adv.
Mr. T. V. S. Raghavendra Sreyas, AOR Mr. Siddharth Vasudev, Adv. Mr. Brahma Prakash Soni, Adv. Mrs. Gayatri Gulati, Adv.
Mrs. Anil Katiyar, AOR Mr. Raj Kumar Mehta, AOR Mr. Ranjan Mukherjee, AOR Ms. Hemantika Wahi, AOR Mr. Gopal Singh, AOR Mr. Umesh Bhagwat, AOR Mr. Parth Awasthi, Adv. Mr. Pashupathi Nath Razdan, AOR Mr. K. R. Sasiprabhu, AOR Mr. Deepak Goel, AOR Ms. Alka Goyal, Adv.
Ms. Shilpa Singh, AOR Mr. Vishnu Kant, AOR Mr. Irasis Acharya, Adv.
UPON hearing the counsel, the Court made the following O R D E R [ 1 ] I.A. NOS. 198330, 198331, 209648 & 209650 OF 2025:
1. Issue notice.
2. List along with Writ Petition (Civil) No. 845 of 2025.

[ 2 ] I.A. NOS. 122148 & 122149 OF 2025; [ 3 ] I. A. NO. 132125 OF 2025 WITH I. A. NO. 132266 OF 2025 IN WRIT PETITION (C) NO. 171 OF 1996; [ 4 ] I.A. NO. 20650 OF 2023 17 WITH I.A. NO. 75033 OF 2023 AND I.A. NO. 199355 OF 2024 & [6] I.A. NOS. 104049 & 104048 of 2025 WITH I.A. NO. 140936 OF 2025 IN W.P.(C) NO. 202 OF 1995; [6(a)] I.A. NOS. 127050, 127055 & 132503 OF 2025 IN W.P.(C) NO. 202 OF 1995 WITH Civil Appeal No. 6790 of 2025; [6(b)] I.A. NOS. 105337, 105336 & 110791 OF 2025 IN W.P.(C) NO. 202 OF 1995:

List on 17.09.2025.
[ 5 ] I.A. NOS. 156703, 156707 & 156710 OF 2024 WITH I.A. NOS. 182429 & 182432 OF 2024, 279970 & 279972 OF 2024, I.A. NO. 8102 OF 2025; [5(a)] I.A. NOS. 212089, 212084 & 212086 OF 2024; [5(b)] I.A. NO. 185524 OF 2025; [5(c)] CIVIL APPEAL DIARY NO. 12516 OF 2019; [5(d)] SUO-MOTO WRIT PETITION (CIVIL) NO. 1 OF 2023 WITH IA NOS. 285430/2024, IA Dy. NOS. 227339 & 282482/2024, INTERLOCUTORY APPLICATION NOS. 128329 & 128330/2025, INTERLOCUTORY APPLICATION D. NOS. 169812 & 169815/2025, INTERLOCUTORY APPLICATION D. NOS. 169819 & 169820/2025, INTERLOCUTORY APPLICATION NO. 185532 & 195430/2025, INTERLOCUTORY APPLICATION NOS.185511, 185512 & 185514/2025, INTERLOCUTORY APPLICATION D. NOS. 185660/2025, INTERLOCUTORY APPLICATION NO. 199338/2025:
Learned Solicitor General appearing on behalf of the State of Rajasthan and Ms. Aishwarya Bhati, learned Additional Solicitor General appearing on behalf of the MoEF&CC submits that while carrying out the process of rationalization, in order to allay the concerns of stakeholders, objections would be invited both for critical tiger habitat as well as the sanctuary and final decision would be taken after considering the objections.
It is further stated that after completion of the rationalization process, the same would be placed before the National Board for Wildlife, in case of any changes made in the draft after considering the objections. It is stated that after completion of the aforesaid process and the decision of the NBWL, if required, the final decision 18 would be placed before this Court for its approval.
List in the second week of December, 2025. REST OF THE APPLICATIONS/MATTERS:
List on 17.09.2025.
(POOJA SHARMA) (ANJU KAPOOR) AR-CUM-PS ASSISTANT REGISTRAR 19