Delhi High Court - Orders
P S Jayakumar & Anr vs State & Anr on 28 March, 2022
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~A-5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 1197/2017 & CRL.M.A. 4891/2017
P S JAYAKUMAR & ANR. ..... Petitioners
Through: Mr. Kapil Arora, Advocate
versus
STATE & ANR. ..... Respondents
Through: Mr. Panna Lal Sharma, APP for State
Mr. Saurabh Kirpal and Mr. Manhoar
Malik, Advocates for R-2
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 28.03.2022
1. Mr. Kapil Arora, learned counsel appearing on behalf of the petitioner seeks some time for preparation of the case and also undertakes that he shall argue the matter on the next date of hearing.
2. As the instant matter is pending since 2017, it is made clear that no further adjournment will be granted to either party on the next of hearing.
3. List on 2nd May, 2022.
4. Interim order to continue, if any.
CHANDRA DHARI SINGH, J MARCH 28, 2022 gs Signature Not Verified Digitally Signed By:GAURAV SHARMA Signing Date:29.03.2022 19:21:42