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Delhi High Court - Orders

P S Jayakumar & Anr vs State & Anr on 28 March, 2022

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                          $~A-5

                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CRL.M.C. 1197/2017 & CRL.M.A. 4891/2017
                                P S JAYAKUMAR & ANR.                                  ..... Petitioners
                                             Through:            Mr. Kapil Arora, Advocate

                                                    versus

                                STATE & ANR.                                          ..... Respondents
                                                    Through:     Mr. Panna Lal Sharma, APP for State
                                                                 Mr. Saurabh Kirpal and Mr. Manhoar
                                                                 Malik, Advocates for R-2
                                CORAM:
                                HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                        ORDER

% 28.03.2022

1. Mr. Kapil Arora, learned counsel appearing on behalf of the petitioner seeks some time for preparation of the case and also undertakes that he shall argue the matter on the next date of hearing.

2. As the instant matter is pending since 2017, it is made clear that no further adjournment will be granted to either party on the next of hearing.

3. List on 2nd May, 2022.

4. Interim order to continue, if any.

CHANDRA DHARI SINGH, J MARCH 28, 2022 gs Signature Not Verified Digitally Signed By:GAURAV SHARMA Signing Date:29.03.2022 19:21:42