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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(4) in The Wild Life (Protection) (Orissa) Rules, 1974

(4)The wild animal trapping licence shall specify the method that would be permitted for the capture of the wild animal specified therein and the conditions under which the wild animal could be trapped and shall be subject to the restrictions imposed by Section 17.