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Delhi High Court - Orders

Gurpreet Singh vs The Chairman, Ntro And Ors on 28 September, 2022

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva, Tushar Rao Gedela

                          $~11
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +   W.P.(C) 941/2020
                              GURPREET SINGH                                        ..... Petitioner
                                                 Through:     Mr. H.P. Chakravorti, Advocate

                                                 versus

                              THE CHAIRMAN, NTRO AND ORS.                           ..... Respondents
                                                 Through:     Mr. Vikram Jetly, CGSC with Ms.
                                                              Shreya Jetly, Advocate

                              CORAM:
                              HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                              HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                           ORDER

% 28.09.2022

1. At request of learned counsels for parties, list for consideration on 13.03.2023.

2. Parties shall file a brief note of submissions, before the next date of hearing.

SANJEEV SACHDEVA, J TUSHAR RAO GEDELA, J SEPTEMBER 28, 2022/yg Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:07.10.2022 15:10:15