Delhi High Court - Orders
Gurpreet Singh vs The Chairman, Ntro And Ors on 28 September, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva, Tushar Rao Gedela
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 941/2020
GURPREET SINGH ..... Petitioner
Through: Mr. H.P. Chakravorti, Advocate
versus
THE CHAIRMAN, NTRO AND ORS. ..... Respondents
Through: Mr. Vikram Jetly, CGSC with Ms.
Shreya Jetly, Advocate
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 28.09.2022
1. At request of learned counsels for parties, list for consideration on 13.03.2023.
2. Parties shall file a brief note of submissions, before the next date of hearing.
SANJEEV SACHDEVA, J TUSHAR RAO GEDELA, J SEPTEMBER 28, 2022/yg Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:07.10.2022 15:10:15