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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(5) in Rules for the Government Tibbi College, Patna

(5)All correspondence between the Governing Body and Government shall be addressed to the Secretary to Government in the Health Department by its President, or if the Governing Body so resolves by its Secretary:Provided that if the Secretary is the Principal, correspondence shall be addressed by the President.