Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Odisha - Subsection Section 20(2) in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005 (2)Equal wages shall be paid to both male and female workers, as per the provisions of the Equal Remuneration Act, 1976.
