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State of Tamilnadu - Section

Section 4 in Tamil Nadu Entry into Public Places (Removal of Restriction on Dress) Act, 2014

4. Cancellation of licence/permission.

- If any recreation club, association, trust, company or society which violates the provisions of this Act, the licence or permission granted by the Government to that recreation club, association, trust, company or society shall be cancelled after notice to the licence concerned.