Calcutta High Court
Sri Kedar Nath Fatehpuria vs A.R.D.E.C. (India) Private Limited on 4 November, 2022
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-18
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
CS/554/1986
SRI KEDAR NATH FATEHPURIA
VS
A.R.D.E.C. (INDIA) PRIVATE LIMITED
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 4TH November, 2022.
The Court : None appears for the parties on repeated calls. On the previous occasion, none appeared on behalf of the parties. Let the matter be dismissed for default along with all pending applications, if any.
(SUGATO MAJUMDAR, J.) A. Dey