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Calcutta High Court

Sri Kedar Nath Fatehpuria vs A.R.D.E.C. (India) Private Limited on 4 November, 2022

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-18
                                  ORDER SHEET
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                                   CS/554/1986


                        SRI KEDAR NATH FATEHPURIA
                                       VS
                      A.R.D.E.C. (INDIA) PRIVATE LIMITED


BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 4TH November, 2022.

The Court : None appears for the parties on repeated calls. On the previous occasion, none appeared on behalf of the parties. Let the matter be dismissed for default along with all pending applications, if any.

(SUGATO MAJUMDAR, J.) A. Dey