Section 4(1)(b) in The U.P. Regulation of Cold Storages Act, 1976

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1)(b) in The U.P. Regulation of Cold Storages Act, 1976

(b)to make suggestions to the State Government in respect of scientific planning, maintenance, development and expansion of cold storages and to suggest proper steps for coordination of cold storage facilities in the State;

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 4(1)(b) in The U.P. Regulation of Cold Storages Act, 1976