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State of Jharkhand - Section

Section 228 in Civil Court Rules of the High Court of Judicature at Patna

228.

Every record under Class III shall consist of two files to be styled and marked File C and File C-1 and every record under Class-III-A shall consist of [Two files to be styled and marked File D and D-1 containing all the papers relating to the case.] [Substituted by C.S. No. 78, dated 25.6.1987.]File C shall contain the papers specified and included in Files A and C of Class I and File C-1 shall contain all other papers.[File D shall contain the claim petition, order-sheet award and decree, and File D-1 shall contain other paper relating to the case.] [Inserted by C.S. No. 78, dated 25.6.1987.]