Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Karnataka - Subsection Section 1(1) in Prevention of Cruelty to Animals (Karnataka Second Amendment) Act, 2017 (1)This Act may be called the Prevention of Cruelty to Animals (Karnataka Second Amendment) Act, 2017.
