Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Assam - Subsection Section 1(2) in Civil Suit Rules (Assam) (2)The Legal Remembrancer is bound to advise Government on all legal questions in connection with administration of public affairs, or arising out of the acts of Government officers or public servants which may be referred to him by Government.
