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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Rajasthan - Subsection

Section 43(xi) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(xi)to authorise chairperson to auction grass, tree leaves, fruit produce and dry tree, wood shrubs etc. and to generate other produce income from irrigation and drainage system in respective area of operation;