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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(2) in The M.P. Rajya Beej Evam Farm Vikas Nigam Adhiniyam, 1980

(2)The Nigam shall cause its accounts to be audited annually by such person as the State Government may direct.