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Allahabad High Court

Pankaj Kumar Misra And Ors. vs Smt. Vimla Rani Chaurasia And Ors. on 22 January, 2010

Author: Devi Prasad Singh

Bench: Devi Prasad Singh, Devendra Kumar Arora

Court No. - 27
Case :- FIRST APPEAL FROM ORDER No. - 85 of 2010
Petitioner :- Pankaj Kumar Misra And Ors.

Respondent :- Smt. Vimla Rani Chaurasia And Ors.
Petitioner Counsel :- Balendu Shekhar

Hon'ble Devi Prasad Singh,J.

Hon'ble Devendra Kumar Arora J. Admit.

Issue notice. Order Date :- 22.1.2010 Madhu