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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(c) in Calcutta Thika Tenancy (Acquisition and Regulation) Rules, 1982

(c)where the Controller fails to make any apportionment under clause (b), he shall withhold the apportionment until the dispute as regards the shares of the landlords is decided by a court having jurisdiction.