Section 18 in The Jammu and Kashmir Saffron Act, 2007
18. Penalty for counterfeiting grade designation mark.
- Whoever counterfeits any grade designation mark or has in his possession any dye, plate or other instrument for the purposes of counterfeiting a grade designation mark with respect to saffron, shall be punishable with imprisonment for a term not exceeding one year and with fine not exceeding twenty thousand rupees.
