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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(2) in The Orissa Civil Courts Act, 1984

(2)The Civil Courts shall have three vacations each year viz., Summer, Dasera and winter and the total period of the three vacations inclusive of Sundays and other holidays falling within them shall not exceed sixty days and the High Court shall fix the period of each vacation.