Himachal Pradesh High Court
Rahul Sharma vs . Himachal Pradesh State Electricity ... on 18 October, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
Rahul Sharma vs. Himachal Pradesh State Electricity Board Limited and others .
CWPNo.2083 of 2022 18.10.2023 Present Mr. Rakesh Kumar Dogra, Advocate, for the petitioner.
Mr. Anil Kumar, Advocate, for the respondents.
of CMP No.14567 of 2023 For the reasons stated in the application, the same rt is allowed. The application stands disposed of.
CWP No.2083 of 2022 List for final hearing in the 1st week of March, 2024.
(Sandeep Sharma) Judge October 18, 2023 (Shankar) ::: Downloaded on - 18/10/2023 20:41:23 :::CIS